Delhi High Court - Orders
Delhi Jal Board vs Wpil Ltd. Consortium on 7 November, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~65&58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 236/2022 & I.A. 8462/2022, I.A. 8463/2022
DELHI JAL BOARD .....Petitioner
Through: Mr. Karunesh Tandon, Mr. Sarthak
Mittal, Advs.
versus
WPIL LTD. CONSORTIUM .....Respondent
Through: Mr.Akshay Chandra and Ms.
Vipasana Bubna Advocates
58
+ OMP (ENF.) (COMM.) 163/2025
WPIL LTD CONSORTIUM .....Decree Holder
Through: Mr.Akshay Chandra and Ms.
Vipasana Bubna Advocates
versus
DELHI JAL BOARD .....Judgement Debtor
Through: Mr. Karunesh Tandon, Mr. Sarthak
Mittal, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 07.11.2025 In view of the adjournment slip, re-notify on 09.01.2026.
JASMEET SINGH, J NOVEMBER 7, 2025 / (MS) This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2025 at 20:51:10