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State of Jammu-Kashmir - Section

Section 249 in Jammu and Kashmir Municipal Corporation Act, 2000

249. Building at corners of streets.

- The Commissioner may require any building intended to be erected at the corner of two streets to be rounded off or splayed or cut off to such height and to such extent as he may determine, and may acquire such portion of the site at the corner as he may consider necessary for public convenience or amenity.