Orissa High Court
Skol Breweries Ltd vs Gita Mohapatra And Another .... ... on 19 July, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No. 465 of 2010
SKOL Breweries Ltd. .... Petitioner
Mr. Manoj Kumar Rajguru, Advocate
-versus-
Gita Mohapatra and another .... Opposite Parties
CORAM:
HON'BLE THE CHIEF JUSTICE
ORDER
Order No. 19.07.2024
03. This matter is taken up through Hybrid mode.
2. Learned counsel appearing on behalf of the petitioner has submitted that this matter has become infructuous.
3. Accordingly, the present contempt petition stands disposed of as having become infructuous.
(Chakradhari Sharan Singh) Chief Justice S. Behera Signature Not Verified Digitally Signed Signed by: SUMANTA BEHERA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 22-Jul-2024 16:20:16