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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(xLv) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(xLv)"Mineral Transport Permit" means a permit issued by the Director or an Officer authorized by him to the carrier or machine owner to use such carrier or machine for lawful mining and transportation of minerals raised in accordance with the provisions of the Act ;