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[Cites 0, Cited by 0] [Section 239(2)] [Section 239] [Entire Act]

State of Odisha - Subsection

Section 239(2)(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)Issue a service certificate to each of such building worker in Form-XXIV annexed to these rules to such building workers on termination his service on account of completion of such work or for any other reason.