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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of Rajasthan - Subsection

Section 153(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)masonry is neither loosened nor permitted to fall in such masses or volume or weight as to endanger the structural stability of any floor of structural support;