Rajasthan High Court - Jodhpur
Ramesh Chandra vs Aman Choudhary on 12 December, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 4613/2017
Ramesh Chandra S/o Shri Mukand Lal, By Caste Arora, Resident
Of C-46, Prem Nagar, Sri Ganganagar.
----Petitioner
Versus
Aman Choudhary S/o Shri Om Prakash, By Caste Tarad, Resident
Of Shop No. 28/3, 4, 5 Gandhi Chowk Gole Bazar, Sri
Ganganagar, At Present 151, New Dhanmandi, Sri Ganganagar.
----Respondent
For Petitioner(s) : Mr. Pankaj Sharma
HON'BLE MR. JUSTICE P.K. LOHRA
Order 12/12/2018 It is stated at Bar by learned counsel for the petitioner that this writ petition has gone infructuous by efflux of time as the main suit itself has been decided.
In this view of the matter the writ petition is dismissed as infructuous.
(P.K. LOHRA),J 76-T.Singh/-
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