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Rajasthan High Court - Jodhpur

Ramesh Chandra vs Aman Choudhary on 12 December, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                         JODHPUR
                                                       S.B. Civil Writ No. 4613/2017

                                   Ramesh Chandra S/o Shri Mukand Lal, By Caste Arora, Resident
                                   Of C-46, Prem Nagar, Sri Ganganagar.
                                                                                          ----Petitioner
                                                                  Versus
                                   Aman Choudhary S/o Shri Om Prakash, By Caste Tarad, Resident
                                   Of Shop No. 28/3, 4, 5 Gandhi Chowk Gole Bazar, Sri
                                   Ganganagar, At Present 151, New Dhanmandi, Sri Ganganagar.
                                                                                        ----Respondent


                                   For Petitioner(s)       :   Mr. Pankaj Sharma



                                                   HON'BLE MR. JUSTICE P.K. LOHRA

Order 12/12/2018 It is stated at Bar by learned counsel for the petitioner that this writ petition has gone infructuous by efflux of time as the main suit itself has been decided.

In this view of the matter the writ petition is dismissed as infructuous.

(P.K. LOHRA),J 76-T.Singh/-

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