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[Cites 0, Cited by 0] [Section 105(3)] [Section 105] [Entire Act]

State of Haryana - Subsection

Section 105(3)(b) in Haryana Co-operative Societies Rules, 1989

(b)if such person is not found, by leaving it at his last known place of abode or business or by giving or tendering it to some adult member of his family; or