Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in Banaras Hindu University Act, 1915

(2)The procedure to be followed by a Selection Committee in making recommendations shall be laid down in Ordinances.