Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 23 May, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~24 & 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms. Pragya Mishra
and Mr. Shashwat Rakshit, Advs.
versus
PEPSICO INC & ANR. ..... Defendants
Through: Mr. Manish Jha, Mr. Dhruv
Nagar, Ms. Avni Sharma. Advs.
+ CS(COMM) 268/2021, I.A. 7170/2021 & I.A. 9591/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. Manish Jha, Mr. Dhruv
Nagar, Ms. Avni Sharma. Advs.
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms. Pragya Mishra
and Mr. Shashwat Rakshit, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 23.05.2023 C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021 (under Section 95 of the Trade Marks Act read with Section 151 of the CPC)
1. Re-notify on 20th July 2023.
I.A. 7170/2021 (under Order XXXIX Rules 1 and 2 of the CPC) & I.A. 9591/2021 (under Section 124 (1)(a)(ii)) in CS(COMM) 268/2021
2. Both sides are heard.
3. Orders are reserved.
C.HARI SHANKAR, J MAY 23, 2023/ar This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:43:07