Karnataka High Court
Ravindrakumar S/O Kashinath Anadure ... vs The Regional Commissioner Ors on 29 March, 2012
Author: B.Manohar
Bench: B.Manohar
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REPRESENTED BY ITS MUSAVALLI
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BY S RI SHARMA MALLIKARJUN. HCGP)
THIS WRIT PETITION IS RILED UNDER ARTiCLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT
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