Madhya Pradesh High Court
Ashish Malviya vs The State Of Madhya Pradesh on 3 May, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 17535 of 2023 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) Dated : 03-05-2023 List this case along with MCRC No.12232/2023.
(MANINDER S. BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 5/4/2023 5:35:27 PM