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State of Punjab - Section

Section 178 in Punjab Jail Manual, 1996

178. Superintendent only to punish prisoners. Improper language to be avoided.

(1)No officer of any jail other than the Superintendent shall at any time award any punishment to any prisoner or, otherwise than in accordance with law and the orders of the Superintendent, inflict any punishment on any prisoner.
(2)No officer of any jail shall use violent, abusive, insulting, or unnecessarily irritating language to any prisoner.