Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act] State of Manipur - Subsection Section 47(1)(d) in The Manipur (Hill Areas) District Councils Act, 1971 (d)a situation has arisen in which the administration of any District Council cannot be carried on in accordance with the provisions of this Act,