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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(4)(b) in The Mines Rules, 1955

(b)The medical practitioner referred to in clause (a) shall be assisted by a nurse and a dresser or a compounder and a dresser who are qualified in the Allopathic system of medicine. Whenever the Chief Inspector feels it necessary, he may require by an order in writing that such number of additional nurses or compounders or dressers shall be appointed to assist the medical practitioner as may be specified by him.