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Bombay High Court

Smt. Laxmibai Popatlal Shah And Ors vs Pankaj Anokhelal Nahar on 17 October, 2023

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

P.H. Jayani                                                 04 WP11139.2019.doc

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                            WRIT PETITION NO. 11139 OF 2019

Pankaj Anokhilal Nahar                                     .... Petitioner
           v/s.
Laxmibai Popatlal Shah and ors.                            .... Respondents

                                     WITH
                          WRIT PETITION NO. 65 OF 2020
                                     WITH
                   INTERIM APPLICATION (ST.) NO. 12565 OF 2022
                                      IN
                          WRIT PETITION NO. 65 OF 2020

Laxmibai Popatlal Shah and ors.                            .... Petitioner
           v/s.
Pankaj Anokhilal Nahar                                     .... Respondents

Mr. Kunal Kumbhat for the Petitioner in WP/11139/2019 and
for the Respondents in WP/65/2020.
Mr. Kishor D. Shah for the Petitioner in WP/65/2020 and
for the Respondents in WP/11139/2019.

                                    CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 17th OCTOBER, 2023. P. C. :-

. Learned counsel for the Respondents seeks time to file reply to the interim application.

2. Stand over to 31/10/2023.

3. Interim relief, if any, to continue till the next date.

(SMT. ANUJA PRABHUDESSAI, J.) 1/1 ::: Uploaded on - 18/10/2023 ::: Downloaded on - 19/10/2023 03:05:43 :::