Bombay High Court
Smt. Laxmibai Popatlal Shah And Ors vs Pankaj Anokhelal Nahar on 17 October, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
P.H. Jayani 04 WP11139.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 11139 OF 2019
Pankaj Anokhilal Nahar .... Petitioner
v/s.
Laxmibai Popatlal Shah and ors. .... Respondents
WITH
WRIT PETITION NO. 65 OF 2020
WITH
INTERIM APPLICATION (ST.) NO. 12565 OF 2022
IN
WRIT PETITION NO. 65 OF 2020
Laxmibai Popatlal Shah and ors. .... Petitioner
v/s.
Pankaj Anokhilal Nahar .... Respondents
Mr. Kunal Kumbhat for the Petitioner in WP/11139/2019 and
for the Respondents in WP/65/2020.
Mr. Kishor D. Shah for the Petitioner in WP/65/2020 and
for the Respondents in WP/11139/2019.
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED : 17th OCTOBER, 2023. P. C. :-
. Learned counsel for the Respondents seeks time to file reply to the interim application.
2. Stand over to 31/10/2023.
3. Interim relief, if any, to continue till the next date.
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