Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] NCT Delhi - Subsection Section 44(2)(j) in The Delhi School Education Rules, 1973 (j)admission, tuition and other fees which would be levied and collected until its recognition under the Act, from the student of the proposed new school;