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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(8)(b) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(b)The upper bed in a double tier shall be at least 76.20 centimetres below the lower side of the deck head beams or other obstructions measured from the bottom of the matters.