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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(6)(u) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(u)all other words and expressions used in these rules, but not defined shall have the same meanings, respectively assigned to them in the Act and in the Indian Railways (Open Lines) General Rules, 1976.