Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The States Reorganisation Act, 1956 (i)"new State" means a [***] [The word and letter "Part A" omitted by the Adaptation of Laws (No. 1) Order, 1956] State formed by the provisions of Part II;
