Allahabad High Court
Om Prakash vs State Public Service Commission U.P. ... on 25 June, 2010
Bench: Narayan Shukla, Devendra Kumar Arora
Court No. - 3 Case :- SERVICE BENCH No. - 871 of 2010 Petitioner :- Om Prakash Respondent :- State Public Service Commission U.P. Allahabad Through Its Petitioner Counsel :- Amol Kumar Respondent Counsel :- Rajnish Kumar Hon'ble Shri Narayan Shukla,J.
Hon'ble Devendra Kumar Arora,J.
Mr. Rajnish Kumar, learned counsel for the opposite parties informs that the marks of examination in question has already been shown on the official website, and he also hands over a copy of the same to the learned counsel for the petitioner by which the petitioner's grievance is over and the matter has lost its relevance. The writ petition is dismissed as infructuous.
Order Date :- 25.6.2010 Sanjeet