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Allahabad High Court

Om Prakash vs State Public Service Commission U.P. ... on 25 June, 2010

Bench: Narayan Shukla, Devendra Kumar Arora

Court No. - 3

Case :- SERVICE BENCH No. - 871 of 2010

Petitioner :- Om Prakash
Respondent :- State Public Service Commission U.P. Allahabad Through Its
Petitioner Counsel :- Amol Kumar
Respondent Counsel :- Rajnish Kumar

Hon'ble Shri Narayan Shukla,J.

Hon'ble Devendra Kumar Arora,J.

Mr. Rajnish Kumar, learned counsel for the opposite parties informs that the marks of examination in question has already been shown on the official website, and he also hands over a copy of the same to the learned counsel for the petitioner by which the petitioner's grievance is over and the matter has lost its relevance. The writ petition is dismissed as infructuous.

Order Date :- 25.6.2010 Sanjeet