Madhya Pradesh High Court
Smt. Ruchi Agarwal @ Guddi @ Renu vs The State Of Madhya Pradesh Thr. on 15 November, 2016
MCRC-l 1336-2015 (SMT. RUCHIA GAR WAL @ GUDDI @ RENU Vs THE STA TE 0F MADHYA PRADESH THR.) 1 5- 1 1 -20 1 6 None for the petitioner/appellant. List after two weeks. (D.K. PALIWAL) JUDGE