Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(b) in The Bihar and Orissa Excise Act, 1915

(b)no hemp plant [* * *] [The words 'or any cocaine-yielding plant of the genus Eryth roxylon' were repealed by the Dangerous Drugs Act 2 of 1933.] shall be cultivated;