Section 28 in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab
28. Application for grant of Fishing licence.
- To remit the fees chargeable on applications for the grant of fishing licences prescribed by the rules made by the Government of the Punjab under Section 3 of the Punjab Fisheries Act, 1914 (Punjab Act II of 1914).
