Supreme Court - Daily Orders
National Insurance Co. Ltd. vs G.A. Lone . on 8 October, 2014
Bench: Chief Justice, S.A. Bobde, Abhay Manohar Sapre
ITEM NO.804 COURT NO.1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) Nos. 27648-27649/2014
(Arising out of impugned final judgment and order dated
26/09/2014 in CMP No. 01/2014 and 01/10/2014 in CMP No. 03/2014
passed by the High Court Of Jammu&kashmir At Srinagar)
NATIONAL INSURANCE CO. LTD. & ORS. Petitioner(s)
VERSUS
G.A. LONE & ORS. Respondent(s)
Date : 08/10/2014 These petitions were mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. M.N. Krishnamani, Sr. Adv.
Dr. Rajeev Dhawan, Sr. Adv.
Ms. Hetu Arora, Adv.
Mr. Dinesh Mathur, Adv.
Mr. S.L. Gupta, Adv.
Mr. R,.K. Sahu, Adv.
Mr. Varinder Kumar Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 10.10.2014 before an appropriate Bench, if in order in all respects.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.10.09 17:05:02 IST Reason: