Section 9B in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993
9B. [ Period of validity of certificate. [Substituted by the Securities and Exchange Board of India (Change In Conditions of Registration of Certain Intermediaries) (Amendment) Regulations, 2016 w.e.f. 08-12-2016.]
- The certificate of registration granted under regulation (8) shall be valid unless it is suspended or cancelled by the Board.]
