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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1) in The West Bengal Public Libraries Act, 1979

(1)The Government [may, in consultation with the Council, by notification,] [Words substituted for the words 'may, by notification,' by W.B. Act 24 of 1985.] make rules for carrying out the purposes of this Act.