Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 73H in The M.P. Vanijyik Kar Niyam, 1995 73H. [ Submission of declaration under sub-section (1) of Section 45-E. [Inserted by Notification No. A-5-1-2002-ST-V (96), dated 5-12-2002.] - The declaration required to be furnished under sub-section (1) of Section 45-E shall be in Form 87.]
