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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(7) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(7)No person who, in the opinion of the Central Government or the State Government, as the case may be, has been associated with the use or promotion of pre- natal diagnostic technique for determination of sex shall be appointed as a member of the Advisory Committee.