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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3)(a) in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993

(a)Cylinder of any size, shape, design and weight, other than those specified in Schedule 'A', conforming to Indian Standard specifications.