Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act] Union of India - Subsection Section 17A(2)(c) in Maintenance of Internal Security Act, 1971 (c)in Section 12, for the words "for the detention" in both the places where they occur, the words "for the continued detention" shall be substituted;