Section 3(1)(j) in Tamil Nadu Pension Rules, 1978

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State of Tamilnadu - Subsection

Section 3(1)(j) in Tamil Nadu Pension Rules, 1978

(j)'Head of a Department' means and include-

(i)Officers who have been declared by the Government to be Heads of Department;

(ii)Any other authority to which Government may delegate the powers of Head of a Department;