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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2)(ii) in Marble Policy, 2002

(ii)professional experience of 5 years of working in a supervisory capacity in the field of mining or geology, mineral administration after obtaining a degree or qualification required under_ sub clause(i)