Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 305(1)] [Section 305] [Entire Act] State of Jharkhand - Subsection Section 305(1)(a) in Jharkhand Municipal Act, 2011 (a)any street lights, set up in any public street or municipal garden, or in any open space, markets or buildings vesting in the municipality;