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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in Incentives to Industries in Bihar, 1986

(1)For Small-scale and Tiny Industries.- (a) Sheds in Industrial Estates/Industrial Areas would be made available to the new small-scale units on concessional rate of rent at 50 per cent for the first five years from the date of allotment after which full rent will be payable.