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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(4) in The Karnataka Agricultural Credit Operations and Miscellaneous Provisions Act, 1974

(4)after section 65, the following sections shall be inserted, namely :-"65A. Report of audit, inspection and final report to be made available to a credit agency. - The Registrar shall draw the attention of a credit agency financing a co-operative society to the defects noted in any audit, inquiry or inspection of such co-operative society and shall also supply a copy of each of such audit or inquiry report, if demanded in writing by such credit agency.