Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Tamilnadu - Section

Section 62 in Tamil Nadu Court of Wards Act, 1902

62. Notification of release from superintendence.

- Whenever the Court releases any person or property from its superintendence, the fact of such release shall be notified in the [Official Gazette] [Substituted for the words 'Fort St. George Gazette' by the Adaptation Order of 1937.] and also in the Gazette of the district in which such property or any part thereof is situate.