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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1)(xiv) in The Chhattisgarh Motor Vehicles Rules, 1994

(xiv)shall not allow any person to be carried in any public service vehicle in excess of the capacity specified in the certificate of registration of the vehicle;