Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(2) in The Naval And Aircraft Prize Act, 1971 (2)The provisions of sections 5 and 12 of the Limitation Act, 1963 (36 of 1963), shall so for as may be, apply for computation of the period specified in sub-section (1).
