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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(r) in Tamil Nadu Fire Service Rules, 1990

(r)keep himself and his staff acquainted, as far as possible, with the topography of his own and adjoining areas, as well as fire risks in such areas;