Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 81] [Entire Act] Union of India - Section Section 634 in The Companies Act, 1956 634. Enforcement of orders of Courts .- Any order made by a Court under this Act may be enforced in the same manner as a decree made by the Court in a suit pending therein.
