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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3)(b) in The M.P. Shri Ganapati Mandir Khajrana (Indore) Adhiniyam, 2003

(b)he has applied for being adjudged as insolvent, or is an undischarged insolvent; or