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State of Bihar - Section

Section 28 in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963

28. Procedure for appearance at the examination.

- Any probationer desirous of appearing in the Departmental Examination is required to send to his District and Sessions Judge/ Head of the Department, through proper channel, but not later than 15th of May in the case of the first half yearly examination, the 1st of September in the second half yearly examination, an intimation in the form given in Appendix II, of his intention to appear at the examination.