Bombay High Court
Suresh Rangnath Mane And Others vs The State Of Maharashtra And Anr on 26 November, 2020
Author: Shrikant D. Kulkarni
Bench: T.V. Nalawade, Shrikant D. Kulkarni
901-crapln-927-20 (17)
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO. 927 OF 2020
Laxman Bhikaji Changre
and others ... Applicants.
Versus
The State of Maharashtra ... Respondent.
....
Mr.Amit S. Savale, Advocate for the Applicants.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
AND
CRIMINAL WRIT PETITION NO. 1428 OF 2020
Suresh Rangnath Mane
and others ... Petitioners.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. A.L. Kanade, Advocate for the Petitioners.
Mr. A.V. Deshmukh, A.P.P. for Respondent / State.
AND
CRIMINAL WRIT PETITION NO. 1501 OF 2020
Janabai W/o Sheshrao Khamkar
and another ... Petitioners.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. A.L. Kanade, Advocate for the Petitionerd.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
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AND
CRIMINAL APPLICATION NO. 1810 OF 2020
Nivratti S/o Limbaji Katale
and others ... Applicants.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr.Fayaz K. Patel, Advocate for the Applicants.
Mr. S.G. Sangale, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2024 OF 2020
Dr. Santosh S/o Shivaji Palve ... Applicant.
Versus
The State of Maharashtra
and another ... Respondents.
....
J.P. Legal Associates for the Applicants.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2030 OF 2020
Rubina W/o Riyaj Shaikh ... Applicant.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. Fayaz K. Patel, Advocate for the Applicant.
Mr. A.V. Deshmukh, A.P.P. for Respondent / State.
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AND
CRIMINAL APPLICATION NO. 2040 OF 2020
Hemraj Manohar Patodekar ... Applicant.
Versus
The State of Maharashtra
and another ... Respondent
....
Mr.D.R. Irale Patil, Advocate for the Applicant.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2053 OF 2020
Ganesh S/o Arjun Suryawanshi ... Applicant.
Versus
The State of Maharashtra
and others ... Respondents.
....
Mr. A.N. Kanade, Advocate for the Applicant.
Mr. K.S. Patil, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2068 OF 2020
Krushna S/o Vijay Lalbegi
and others ... Applicants.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. D.A. Bide, Advocate for the Applicants.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
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AND
CRIMINAL APPLICATION NO. 2079 OF 2020
Ramappa S/o Limbappa Pirnaik
and others ... Applicants.
Versus
The State of Maharashtra
and others ... Respondents.
....
Mr. D.K. Rajput, Advocate for the Applicants.
Mr. R.D. Sanap, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2082 OF 2020
Kalpana W/o Dnyaneshwar Kirtiwar
and others ... Applicants.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. S.A. Kulkarni, Advocate for the Applicants.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2109 OF 2020
Shaikh Nazimoddin S/o. Shaikh Nihaloddin
and others ... Applicants.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. H.I. Pathan, Advocate for the Applicants.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
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AND
CRIMINAL APPLICATION NO. 2110 OF 2020
Kakasaheb Shamrao Murkute ... Applicant.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. P.R. Nagare, Advocate for the Applicant.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2111 OF 2020
Ganesh S/o Ramrao Sakhare
and others ... Applicants.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. S.S. Rathi, Advocate for the Applicants.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2112 OF 2020
Babarao S/o Nagorao Jondhale
and others ... Applicants.
Versus
The State of Maharashtra
and another ... Respondentss.
....
Mr. A.S. Bangar, Advocate for the Applicants.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
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AND
CRIMINAL APPLICATION NO. 2113 OF 2020
Balu @ Yogesh S/o Dattu Lagad
and another ... Applicants.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. N.B. Narwade, Advocate for the Applicants.
Mr. S.J. Salgare, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2114 OF 2020
Vijay S/o Sandu Patil
and others ... Applicants.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. R.V. Gore, Advocate for the Applicants.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
AND
CRIMINAL APPLICATION NO. 2115 OF 2020
Shubham S/o Milind Patil ... Applicant.
Versus
The State of Maharashtra
and another ... Respondents.
....
Mr. S.S. Thombre, Advocate for the Applicants.
Mr. G.O. Wattamwar, A.P.P. for Respondent / State.
....
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CORAM : T.V. NALAWADE &
SHRIKANT D. KULKARNI, JJ.
DATE : 26th NOVEMBER, 2020 PER COURT:-
1. Issue notice for final disposal to the respondents. Learned A.P.Ps. waives service of notice for the respondent-State. Notice to first informant be given by RPAD and private notice also allowed. The notice made returnable after five weeks. Hamdast allowed.
2. If, charge sheet is already filed in any of these matters, permission is granted to add the relief of quashing of case itself.
( SHRIKANT D. KULKARNI ) ( T.V. NALAWADE ) JUDGE JUDGE S.P. Rane 7 of 7 ::: Uploaded on - 26/11/2020 ::: Downloaded on - 28/11/2020 03:29:49 :::