Madhya Pradesh High Court
Sobran Singh Yadav vs The State Of Madhya Pradesh on 12 January, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2053 of 2019 (SOBRAN SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-01-2023 List this matter alongwith Cr.A. No. 902/2016.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
Prachi
PRACHI
MISHRA
2023.01.13
10:31:00
+05'30'