Bombay High Court
Maharashtra Rajya Ashram School ... vs The State Of Maharashtra And Others on 30 October, 2018
Bench: R. M. Borde, Mangesh S. Patil
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD.
919 WRIT PETITION NO. 12141 OF 2018
MAHARASHTRA RAJYA ASHRAM SCHOOL VASTIGRUH ADHIKSHAK
AND SHIKSHAKETTAR KARMACHARI SANGHATANA
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Mr. A.D. Pawar
AGP for Respondents:Mrs. V.N. Patil - Jadhav
...
CORAM : R. M. BORDE & MANGESH S. PATIL, JJ.
Date: October 30, 2018 ...
PER COURT :-
1 Issue notice to respondents returnable on 4.12.2018. 2 AGP appears for all the respondents. 3 In the meanwhile, no coercive recovery be enforced against the petitioner.
( MANGESH S. PATIL, J. ) ( R. M. BORDE, J. ) vbd ::: Uploaded on - 31/10/2018 ::: Downloaded on - 02/11/2018 02:15:59 :::