Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 9. Duration of electoral rolls. - Every electoral roll referred to in sub-rule (2) of rule 8 shall continue to be in force until revised in accordance with rule 10.
