Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Pr. Commissioner Of Income Tax vs Euphoric Pharmaceuticals Pvt. ... on 14 August, 2017

Author: Akil Kureshi

Bench: Akil Kureshi, Biren Vaishnav

                     O/TAXAP/538/2017                                                  ORDER




                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                    TAX APPEAL NO. 538 of 2017
                                                    WITH
                                        TAX APPEAL NO. 539 of 2017
         ==========================================================
                 PR. COMMISSIONER OF INCOME TAX, VADODARA-3....Appellant(s)
                                         Versus
                     EUPHORIC PHARMACEUTICALS PVT. LTD.....Opponent(s)
         ==========================================================
         Appearance:
         MR KM PARIKH, ADVOCATE for the Appellant(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                  and
                  HONOURABLE MR.JUSTICE BIREN VAISHNAV

                                             Date : 14/08/2017


                                              ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) S.O to 28.08.2017. To be notified along with Tax Appeal No. 1166 of 2011.

(AKIL KURESHI, J.) (BIREN VAISHNAV, J.) divya Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Aug 15 00:09:03 IST 2017