Gujarat High Court
Pr. Commissioner Of Income Tax vs Euphoric Pharmaceuticals Pvt. ... on 14 August, 2017
Author: Akil Kureshi
Bench: Akil Kureshi, Biren Vaishnav
O/TAXAP/538/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 538 of 2017
WITH
TAX APPEAL NO. 539 of 2017
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PR. COMMISSIONER OF INCOME TAX, VADODARA-3....Appellant(s)
Versus
EUPHORIC PHARMACEUTICALS PVT. LTD.....Opponent(s)
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Appearance:
MR KM PARIKH, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 14/08/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) S.O to 28.08.2017. To be notified along with Tax Appeal No. 1166 of 2011.
(AKIL KURESHI, J.) (BIREN VAISHNAV, J.) divya Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Aug 15 00:09:03 IST 2017