Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15A(iii) in A.P. Farmers Organisation Rules, 1997

(iii)Managing Committee of Medium Irrigation Project Committee: All the Mandal Presidents, Members of Legislative Assembly, [Members of Legislative Counsel], and Members of Parliament in the area of Operation of Medium Project shall be nominated to the Managing Committee of the Project committee. The nomination shall be made by the District Collector.