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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(c) in Central Road Fund Act, 2000

(c)the manner in which the schemes for development and maintenance of State roads of inter-State and economic importance are to be formulated and sanctioned [***] [Omitted 'under section 10' by Finance Act, 2018 (Act No. 13 of 2018) dated 29.3.2018.];